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Delhi High Court - Orders

Ms. Biju C Cherian vs Planetcast Media Services Limited on 30 April, 2026

                          $~12, 13 & 14
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          12
                          +         CRL.M.C. 5031/2018 & CRL.M.A. 33388/2018

                                    MS. BIJU C CHERIAN                                                .....Petitioner
                                                   Through:                           Mr. Nipun Dwivedi, Advocate

                                                versus
                                    PLANETCAST MEDIA SERVICES LIMITED .....Respondent
                                                Through: Mr. Anshu Mahajan with Ms. Anjali
                                                         Sharma, Advocates for respondent
                                                         No.1
                          13
                          +         CRL.M.C. 5830/2018 & CRL.M.A. 47631/2018                                               &   CRL.M.A.
                                    49057/2018 & CRL.M.A. 49058/2018

                                    MATHEW GEORGE                                                       .....Petitioner
                                               Through:                               Mr. Manoj V. George with Ms. Shilpa
                                                                                      Liza George and Ms. Brinda
                                                                                      Bhattiprolu, Advocates.
                                                                  versus
                                    STATE & ORS.                                                       .....Respondents
                                                                  Through:            Mr. Aashneet Singh, APP for the State
                                                                                      Mr. Anshu Mahajan with Ms. Anjali
                                                                                      Sharma, Advocates for respondent
                                                                                      No.2
                                                                                      Mr. Nipun Dwivedi, Advocate for
                                                                                      respondent No.4.
                          14
                          +         CRL.M.C. 3602/2023
                                    MATHEW GEORGE                                                       .....Petitioner
                                                    Through:                          Mr. Manoj V. George with Ms. Shilpa
                                                                                      Liza George and Ms. Brinda
                                                                                      Bhattiprolu, Advocates.
                                                                  versus




                          CRL.M.C. 5031/2018 &                                                                                      1
                          other connected petitions
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/05/2026 at 22:06:22
                                     STATE NCT OF DELHI & ORS.                 .....Respondents
                                                  Through: Ms. Priyanka Dalal, APP for the State.
                                                             Mr. Anshu Mahajan with Ms. Anjali
                                                             Sharma, Advocates for respondent
                                                             No.2
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                  ORDER

% 30.04.2026

1. Ms. Brinda Bhattiprolu, learned counsel appears on behalf of petitioner in CRL.M.C. 5830/2018 and CRL.M.C. 3602/2023 and submits that a Transfer Petitioner has already been filed before Hon'ble Supreme Court seeking transfer of the present complaints to the State of Kerela and such petition is likely to be taken up by Hon'ble Supreme Court on 21.05.2026.

2. List on 13.07.2026 for further consideration.

3. Interim order to continue.

MANOJ JAIN, J APRIL 30, 2026 st/js CRL.M.C. 5031/2018 & 2 other connected petitions This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2026 at 22:06:22