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State of Tamilnadu - Section

Section 55 in Tamil Nadu Village Panchayats (Receipts and Expenditure and Maintenance of the Accounts of Village Panchayats) Rules, 2000

55. Limited number of accounts.

- Every village panchayat shall have accounts preferably Saving Bank Account in the Post Office, Primary Co-operative Bank, the Nationalised Bank available in the panchayat village. Total number of accounts to be opened and operated by village panchayat shall, on no occasion, be more than five.