Naval Kishore Dewangan vs State Of Chhattisgarh 71 Wpt/243/2018 ... on 15 January, 2019

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Chattisgarh High Court

Naval Kishore Dewangan vs State Of Chhattisgarh 71 Wpt/243/2018 ... on 15 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                        WPT No. 244 of 2018

    Naval Kishore Dewangan Versus State of CG & Others




15/01/2019

Shri Aman Kesharwani, counsel for the petitioner.

Shri Alok Bakshi, Additional AG for the State. As prayed, post the matter in the week after next.

Sd/-

Judge (Prashant Kumar Mishra) Barve

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Chattisgarh High Court

Naval Kishore Dewangan vs State Of Chhattisgarh 71 Wpt/243/2018 ... on 15 January, 2019