Section 20 in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019
20. Repeal.
- The Himachal Pradesh Specified Articles (Regulation of Distribution) Order, 2003 is hereby repealed.'Form-A'[See Clause-3(3)]The Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019ToThe District Controller, Food, Civil Supplies & Consumer Affairs,.............................................................................Sir,I / we, hereby apply for the grant of authorization for being appointed as a Wholesaler/Fair Price Shopholder under the aforesaid Order. The requisite particulars are given hereunder:-
