Gujarat High Court
Global Innovsource Solutions Pvt Ltd vs Zep Infratech Limited on 25 August, 2014
Author: N.V.Anjaria
Bench: N.V.Anjaria
O/COMP/123/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 123 of 2014
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GLOBAL INNOVSOURCE SOLUTIONS PVT LTD....Petitioner(s)
Versus
ZEP INFRATECH LIMITED....Respondent(s)
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Appearance:
RC JANI & ASSOCIATE, ADVOCATE for the Petitioner(s) No. 1
DS AFF.NOT FILED (N) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 25/08/2014
ORAL ORDER
It was stated by learned advocate Mr. R. C. Jani for R. C. Jani Associates that this Court issued notice in this matter on 26.06.2014, however, due to some unavoidable reasons, service of notice could not be obtained. In that view, he requested for issuance of fresh notice.
Registry to issue fresh notice to the respondents returnable on 10.09.2014.
Direct service is permitted.
(N.V.ANJARIA, J.) cmjoshi Page 1 of 1