Delhi High Court - Orders
Cpc For Exemption) M S. Zenica Auto ... vs M S Caparo Financial Solutions Limited on 7 January, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 5/2022 & I.A. 258/2022 (Section 151
CPC for exemption)
M S. ZENICA AUTO SERVICES
PRIVATE LIMITED & ORS. ..... Petitioners
Through Mr. Akhil Sachar, Ms. Simran
Brar, Ms. Deveshi Misra, Ms. Ambika and
Mr. Rajat Dasgupta, Advs.
versus
M S CAPARO FINANCIAL
SOLUTIONS LIMITED ..... Respondent
Through Mr. Vikas Mishra and Mr.
Shubhankar Sengupta, Advocates
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 07.01.2022 (Video-Conferencing) At request of learned Counsel for the petitioners, renotify on 21st January, 2022.
C. HARI SHANKAR, J JANUARY 7, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:10.01.2022 20:01:44