Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Cpc For Exemption) M S. Zenica Auto ... vs M S Caparo Financial Solutions Limited on 7 January, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~25
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (T) (COMM.) 5/2022 & I.A. 258/2022 (Section 151
                                CPC for exemption)

                                M S. ZENICA AUTO SERVICES
                                PRIVATE LIMITED & ORS.                ..... Petitioners
                                              Through     Mr. Akhil Sachar, Ms. Simran
                                              Brar, Ms. Deveshi Misra, Ms. Ambika and
                                              Mr. Rajat Dasgupta, Advs.

                                                  versus

                                M S CAPARO FINANCIAL
                                SOLUTIONS LIMITED                    ..... Respondent
                                              Through    Mr. Vikas Mishra and Mr.
                                              Shubhankar Sengupta, Advocates
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR

                                            ORDER

% 07.01.2022 (Video-Conferencing) At request of learned Counsel for the petitioners, renotify on 21st January, 2022.

C. HARI SHANKAR, J JANUARY 7, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:10.01.2022 20:01:44