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Orissa High Court

Aska Cooperative Sugar vs State Of Odisha And Others .... Opp. ... on 7 April, 2025

Bench: S.K. Sahoo, Chittaranjan Dash

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.P.(C) No.16195 of 2024
                            Aska Cooperative Sugar       ....                               Petitioner
                            Industries, Ganjam

                                             Mr.Sunshine Anand Swain,
                                             Advocate
                                                 -versus-
                            State of Odisha and others     ....    Opp. Parties

                                                         Mr.Satyabrata Mohanty,
                                                         Addl. Government Advocate
                                                         Ms. Deepali Mahapatra, Advocate
                                                         for O.Ps. 3 to 34

                                            CORAM:
                                  HON'BLE MR.JUSTICE S.K. SAHOO
                             HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                                          ORDER

Order No. 07.04.2025

03. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Ms. Deepali Mahapatra, learned counsel appearing for the opposite parties 3 to 34 submits that challenging the impugned award dated 08.12.2023 passed by the Presiding Officer, Labour Court, Jeypore at Koraput in I.D. Case No. 18 of 2015, the aforesaid opposite parties 3 to 34 have filed a writ petition bearing W.P.(C) No.30354 of 2024, which is subjudice and this matter be listed along with the said writ petition.

Put up this matter on 16th April 2025 along with W.P.(C) No.30354 of 2024.

                                                                                ( S.K. Sahoo)
                                                                                    Judge

Signature Not Verified
Digitally Signed                                                           (Chittaranjan Dash)
Signed by: PRAMOD KUMAR SAHOO
Reason: Authentication                                                            Judge
Location: HIGH   COURT OF ORISSA
              PKSahoo
Date: 08-Apr-2025 12:14:20