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[Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act]

Union of India - Subsection

Section 11B(2)(e) in Indian Lunacy Act, 1912

(e)sections 6 (1), (2), (3), 11, A[11-A] and 34 of the Act, shall not apply and with such other modifications, restrictions or adaptations as the [Central Government] [Inserted by Act 32 of 1923.] may, by notification in the [official Gazette] [Inserted by Act 32 of 1923.], direct for the purpose of facilitating the application of the said provisions.