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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(5)(b) in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

(b)If any Provincialised Madrassa/Arabic College already exists within a nearby area accessible to the students of the locality, the existing provincialised Madrassa/Arabic College shall be identified as the Base Madrassa/Arabic College :