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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(1)(firstly) in Hyderabad City Police Act, 1348 F

(firstly)he forthwith gives information to the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] or at a Police Station of such possession or offer and takes suitable steps to ascertain the name and address of the person from whom the possession or offer was received and to give information as aforesaid,