Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 12] [Entire Act]

State of Gujarat - Section

Section 10 in The Gujarat Town Planning and Urban Development Act, 1976

10. Copy of draft development plan to be open for public inspection.

- A copy of the draft development plan as prepared under Section 9 in respect of any area shall be kept open for inspection by the public during office hours at the head office of the area development authority, or as the case may be, at the office of the authorised officer.