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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(10)(iii) in The Rajasthan Agricultural Produce Markets Rules, 1963

(iii)[ a person having more than two children shall not be disqualified under clause (10) for so long as the number of children he had on the date of commencement of the Rajasthan Agricultural Produce Market (Amendment) Rules, 2016 does not increase.]