Section 14(1) in Uttarakhand Medical Service Selection Board Act, 2015
(1)The Board shall have the following powers and duties, namely -(a)to prepare guidelines on matters relating to method of recruitment;(b)to conducted examinations, hold interview and make selection of candidates;(c)to select and invite experts and to appoint examiners for the purposes specified in clause (b);(d)to perform such other duties and exercise such other powers as may be prescribed.
