Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1)(f) in The Gujarat Ayurved University Act, 1965

(f)where affiliation is sought in any branch of experimental science that arrangements have been or will be made in conformity with the Statutes, and Ordinances for imparting instruction in that branch of science in a properly equipped laboratory or museum.