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[Cites 0, Cited by 0] [Section 467] [Entire Act]

State of Assam - Subsection

Section 467(4) in The Assam Excise Rules, 2016

(4)As the platform of movable weight machines are often considerably above the floor level, a properly made ramp must be provided for each machine so that the machine may not be injured by the rolling of casks up the planks resting on the side of the platform.