Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(8)(c) in The Delhi Municipal Corporation (Sealing Of Un-Authorised Construction) Rules, 1986

(c)the officer on whose directions the premises or unauthorised construction has been sealed.