Delhi High Court - Orders
Augustine M J Roohi Rahman Suman Jha vs Hamdard Public School And Ors on 7 May, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~15 to 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2143/2017
AUGUSTINE M J
+ W.P.(C) 5510/2017
ROOHI RAHMAN
+ W.P.(C) 5609/2017 & CM APPL. 23520/2017
SUMAN JHA ..... Petitioners
Through: Mr. Aldanish Rein, Advocate in
W.P.(C) 2143/2017
Mr. Javed Ahmad and Ms. Aakriti
Aditya, Advocates in W.P.(C)
5510/2017 and 5609/2017
versus
HAMDARD PUBLIC SCHOOL AND ORS ..... Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar and Mr. K.V. Sriwas
Narayanan, Advocates for R-1 & 2.
Mr. Hitanshu Mishra for Mr. Yeeshu
Jain, ASC for R-3/DoE.
Mr. Satyakam, ASC with Mr. Pradyut
Kashyap, Advocate for R-4.
Ms. Sweety Singh, Advocate for
GNCTD in W.P.(C) 5510/2017.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 07.05.2024 (The proceeding has been conducted through Hybrid Mode)
1. Mr. Saket Sikri, learned counsel appearing for respondent nos. 1 and This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 21:41:36 2/Hamdard Public School very fairly submits that keeping in view the position of law consequent to the judgment of Co-ordinate Bench of this Court captioned as S.S. Tyagi vs. Ravindra Public School & Anr. in W.P.(C) 4048/2020, he would take appropriate instructions and seeks a short accommodation on that ground.
2. List on 13.05.2024 in Supplementary List.
TUSHAR RAO GEDELA, J MAY 7, 2024 Aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 21:41:36