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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ii) in Pravasi Bharatiya Bima Yojana 2017

(ii)The benefits under this Scheme shall not apply in the event of war or internal conflict in the country to which the citizen of India holding the said policy has gone for work or where Government travel advisory not to travel is in place.