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[Cites 0, Cited by 0] [Section 2F(9)] [Section 2F] [Entire Act]

Union of India - Subsection

Section 2F(9)(ii) in Income Tax Rules, 1962

(ii)"concern" shall have the same meaning as in clause (a) of Explanation 3 of *sub-section (22) of section 2 of the Act;