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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(iv) in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa

(iv)The selection of store for rate contract shall be examined and recommended by a Committee consisting of Joint Director (Marketing) as its Chairman, Deputy Director (Marketing), Deputy Director (Statistics), Joint Director (Inspection) and one common representative nominated by the Apex State Level Small Scale Industries Associations as Members with the Deputy Director (Marketing) as its Members-Convener, and the decision of the Director on the recommendation of the Committee shall be final. The selection of store(s) shall be made from among the products manufactured by the Small Scale Industries located in the State and registered with the Directorate.