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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Tamilnadu - Subsection

Section 69(h) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(h)trespass or enter on land vested in the Board along which a conduit, main or pipe nms, and on any premises connected with water supply and sewage except with the permission of the authorised authority;