Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 22 in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978 22. [ Interpretation. [Amended vide Board's item No. 4(2) dated 6.8.1987.] - If any question arises as to the interpretation of these regulations, the decision of the Board shall be final.]
