Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(xix) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(xix)subject to the approval of the State Marketing Board, prepare budgets, supplementary budgets, make re appropriations in the budget and incur expenditure accordingly;