Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 17 in Bihar Municipal Empowered Standing Committee Conduct of Business Rules, 2010 17. The minutes of the Meeting of the Empowered Standing Committee shall be recorded in Hindi (in Devnagri Script.)
