Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59A] [Entire Act] State of Gujarat - Subsection Section 59A(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (2)Nothing in this section shall apply to a provident fund established by the University to which the Employees Provident Funds Act, 1952 applies].