Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(d) in The Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993 (d)the provisions of Sec. 100 of the Code of Criminal Procedure, 1973 (2 of 1974) relating to the search and seizure under this paragraph.
