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State of Uttar Pradesh - Section

Section 815 in Rules under the United Provinces Excise Act, 1910

815. General rules to be observed.

- The prescribed registers and forms of accounts are not to be deviated from or added to without the special orders of the Excise Commissioner. All fractions of gallons and of degree of strength are to be shown to the nearest first point of decimals. To preserve uniformity, the system of increasing the first figures of decimals by one when the second is 5 or more should be adopted in proof conversions.Over-writing and erasures are forbidden : any necessary corrections must be clearly made and must be initialled.