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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3)(ii) in The Bombay Secondary School Certificate Examination Act, 1948

(ii)if he is nominated under clause (a) of paragraph (C) and ceases to be either a Headmaster or a Headmistress or a secondary teacher; and