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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Municipalities Act, 2009

(2)The representation of each ward shall be on the basis of the population of that ward and shall, as far as possible, be in the same proportion as the total number of seats for the Municipality bear to its population.