Rajasthan High Court - Jodhpur
All Muslim Resident Of Mandal vs Union Of India on 14 March, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 9241/2021
All Muslim Resident of Mandal & Ors
----Petitioners
Versus
Union of India & Anr.
----Respondents
For Petitioner(s) : Mr. Dhanu Pratap Bohra
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 14/03/2022 The matter comes up for consideration of the application (Inward No.01/22) preferred on behalf of the petitioners for early listing of the writ petition is considered and disposed of.
Let this writ petition be listed on 08.04.2022.
(VIJAY BISHNOI),J 57-pratibha/-
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