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State of Uttar Pradesh - Section

Section 128 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

128. Certificate to be issued after actual testing and examination, etc.

- The employer shall ensure at a construction site of a building or other construction work that a competent person issues a certificate for the purpose of Rules 112, 117, 126 and 127 only after actual testing or, as the case may be, examination of the apparatus specified in the said rules.