Section 18 in The Orissa Children's and Women's Welfare Service Rules, 1989
18. Gradation list.
(1)There shall be prepared and maintained a gradation list of persons appointed to-(i)the senior grade of the service, by the Director; and(ii)the junior grade of the service, by the respective Collectors.(2)The gradation list for either grade of the service shall be revised from time to time.
