Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax ... vs M/S Idmc Limited on 13 October, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.7 COURT NO.10 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 28648/2017
(Arising out of impugned final judgment and order dated 25-01-2017
in TA No. 824/2016 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX VADODARA 2 Petitioner(s)
VERSUS
M/S IDMC LIMITED Respondent(s)
(IA No.99988/2017-CONDONATION OF DELAY IN FILING and IA
No.99995/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 13-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Ranjit Kumar, SG
Mr. Ashok K. Srivastava, Adv.
Mr. S.K. Pathak, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.10.13 16:35:34 IST Reason: