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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(75) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

75.0These substances could be poisonous either by skin absorption, ingestion or inhalation. Therefore, labourers or any person involved in handling these substances shall be protected by appropriate protective equipment as prescribed by the Competent Authority.