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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(2)(x) in The Orissa Development Authorities Act, 1982

(x)the form in which application for permission under Sub-section (1) of Section 16 shall be made and, the particulars to be contained in and the documents to be accompanied with such documents;