Bombay High Court
Capgemini Technology Services India ... vs Commissioner Of Central Excise, Pune on 9 January, 2020
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CUSTOM APPEAL NO. 29 OF 2019
Capgemini Technology Services India Ltd. ....Petitioner
Formerly Known As Pune Software Park Private
Ltd.
V/S
Commissioner Of Central Excise, Pune ....Respondent
Mr Jas Sanghavi i/b PDS Legal for Appellant Mr Karan Adik a/w Ms Maya Majumdar for Respondent CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 9th January, 2020 P.C. :
At the request of learned advocate for the Appellant No. -, Stand over to 21/01/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 09/01/2020 ::: Downloaded on - 10/01/2020 03:53:06 :::