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Madhya Pradesh High Court

Sunil Mandwani vs The State Of Madhya Pradesh on 3 December, 2019

Author: Shailendra Shukla

Bench: Shailendra Shukla

1 CRR-5584-2019 The High Court Of Madhya Pradesh CRR-5584-2019 (SUNIL MANDWANI Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 03-12-2019 Parties through their counsel. As prayed by the learned counsel for the applicant, list after two weeks.

(SHAILENDRA SHUKLA) JUDGE gp Digitally signed by Geeta Pramod Date: 03/12/2019 18:09:50