Madhya Pradesh High Court
Sunil Mandwani vs The State Of Madhya Pradesh on 3 December, 2019
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 CRR-5584-2019 The High Court Of Madhya Pradesh CRR-5584-2019 (SUNIL MANDWANI Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 03-12-2019 Parties through their counsel. As prayed by the learned counsel for the applicant, list after two weeks.
(SHAILENDRA SHUKLA) JUDGE gp Digitally signed by Geeta Pramod Date: 03/12/2019 18:09:50