Section 239(7) in The Navy (Pay And Allowances) Regulations, 1966
(7)As regards officers serving at Naval I leadyuarters and Inter-Services Organisations, Commanding Officer, I.N.S. INDIA shall forward all such documents to the Controller of Defence Account (Navy), Bombay.] [Substitued by S.R.O. 9-E, dated 19th March, 1974]
