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[Cites 0, Cited by 0] [Section 2(62)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(62)(c) in Telangana Goods and Services Tax Act, 2017

(c)the tax payable under the provisions of subsection (3) and (4) of section 5 of the Integrated Goods and Services Tax Act; or