Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(v) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(v)place marks of identification on any property or document or make or cause to be made extract or copies therefrom; or