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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(19) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(19)If the officer employee does not submit the written statement of defense referred to in sub-regulation (3) on or before the date specified for the purpose or does not appear in person, or through the assisting officer or otherwise fails or refuses to comply with any of the provisions of these regulations, the inquiring authority may hold the inquiry ex-parte.