Section 2(15)(a) in West Bengal Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

(a)[***] [Omitted the word 'newspaper' w.e.f. 1.4.2005 by S. 6(1) (c) of WB Act XIII of 2005.] actionable claims, stocks, shares or securities,

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