Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(f) in Rajasthan Sanskrit University Act, 1998 (f)prescribing the fees to be charged by the University for a course of study, determining other activities and admission to its examinations or degrees, diploma or certificate courses;
