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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Rakesh Kumar & Anr. vs . The Registrar Co-Operative on 26 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rakesh Kumar & Anr. Vs. The Registrar Co-operative Societies & Ors.

.

CMPMO No. 469 of 2022.

26.09.2022 Present: Mr. Ram Krishan Sharma, Advocate, for the petitioners.

Mr. Desh Raj Thakur, Addl. A.G., with Mr. Manoj Bagga, Assistant A.G., for respondents No.1 to 3. CMPMO No. 4693 of 2022.

Issue notice to the respondents. Mr. Manoj Bagga, learned Assistant Advocate General, waives service of notice on behalf of respondents No.1 to 3. Issue notice to respondent No.4, returnable on 7 th November, 2022.

Steps be taken within three days.

CMP No. 13572 of 2022.

Notice in the aforesaid terms.

CMP No. 13573 of 2022.

Allowed.

(Satyen Vaidya) Judge.

26th September, 2022.

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