Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Maharashtra - Subsection Section 57(d) in The Maharashtra Electricity (Supply) Rules, 1963 (d)details of any station or stations which the Board has closed down or over which the Board has assumed control during the year, and those already designated as controlled stations;
