Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Maharashtra - Subsection Section 86(2) in Maharashtra Cinemas (Regulation) Rules, 1966 (2)In every cinema including a touring cinema the employees shall be trained in the use of fire appliances, and shall for such purpose be drilled at least once in every fortnight.
