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[Cites 0, Cited by 70] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Immoral Traffic (Prevention) Act, 1956

(a)"brothel" includes any house, room, or place or any portion of any house, room or place, which is used for purposes of prostitution for the gain of another person or for the mutual gain of two or more prostitutes;