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State of Bihar - Section

Section 3 in The Bihar State Information Commission (Management) Regulation, 2007

3. Appointment of Registrar.

- The Commission may designate one or more of its officers in the Commission to function as Registrar(s) of the Commission. It may also designate other officers of the Commission to act as Additional Registrar(s), Joint Registrar(s), Deputy Registrar(s) or Assistant Registrar(s) and provide other staff that may be necessary to assist the Registrars in the performance of their duties and responsibilities.