Delhi High Court - Orders
Goga Foods Limited vs Hoffland Finance Limited (In ... on 9 May, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.APP. 26/2019 & CM APPL. 54243/2019, CM APPL. 3873/2021
CM APPL. 3874/2021, CM APPL. 12181/2021, CM APPL.
12182/2021, CM APPL. 14044/2023, CM APPL. 20835/2023, CM
APPL. 20836/2023
GOGA FOODS LIMITED ..... Appellant
Through: Mr. Raja Chatterjee, Ms. Puja Anand,
Mr. Rishabh Jain, Ms. Anupama
Gupta and Mr. Riya Dutta, Advocates
versus
HOFFLAND FINANCE LIMITED
(IN LIQUIDATION) & ANR. ..... Respondents
Through: Ms. Megha Bharara, Advocate for
Ms. Ruchi Sindhwani, Advocate for
OL
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti and Ms.
Tanya Chowdhary, Advocates for
RBI/R-2
Ms. Aneela Sharma, Authorized
Representative for Ex. Director, JVG
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 09.05.2024
1. In this appeal, there is an application filed on behalf of ex- management of JVG Finance Ltd. since one of us (Sanjeev Sachdeva, J) is not hearing the matters of Mr. V.K. Sharma, Director, M/s JVG Finance Ltd.
CO.APP. 26/2019 1This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 20:30:25
2. Subject to orders of Hon'ble the Acting Chief Justice, list before a bench of which one of us (Sanjeev Sachdeva, J) is not a member for directions on 14.05.2024.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J MAY 9, 2024 'rs' CO.APP. 26/2019 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 20:30:25