Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Tamilnadu - Section Section 18 in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963 18. Compensation to be determined for the inam as a whole. - The compensation shall be determined for each inam as a whole and not specify for each of the interests in the inam.
